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State of Uttar Pradesh - Section

Section 90 in The U.P. Co-operative Societies Employees Service Regulations, 1975

90.

Save as provided in these regulations, no appeal shall be addressed or endorsed to or bear recommendations of other authorities or persons. A defiance of this regulation as well as any attempt to influence or canvass the appellate authority shall be deemed as breach of discipline rendering the appeal liable to rejection and the employee to action for breach of discipline.