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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(b)The emoluments to be paid to the Metropolitan Commissioner/Vice-Chairperson during his leave of absence shall be fixed as per the respective rules in force. The details of the emoluments payable shall be laid down in the regulations consistent with the Act and rules made there under Section 117 of the Act;