Supreme Court - Daily Orders
State Of Tamil Nadu vs The Adminstration Tnstc Employees ... on 18 November, 2025
Bench: Surya Kant, Vikram Nath, Pamidighantam Sri Narasimha
ITEM NO.1001 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PETITION(CIVIL) Diary No(s). 3804/2025
[Arising out of impugned final judgment and order dated 16-01-2025
in R.P.(C) No. No. 43/2025 16-01-2025 in R.P.(C) No. No. 42/2025
09-12-2024 in SLP(C) No. No. 28238/2024 09-12-2024 in SLP(C) No.
No. 28239/2024 passed by the Supreme Court of India]
STATE OF TAMIL NADU & ORS. Petitioner(s)
VERSUS
THE ADMINSTRATION TNSTC EMPLOYEES
PENSION TRUST & ORS. Respondent(s)
Date : 18-11-2025 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
By Circulation
UPON perusing papers the Court made the following
O R D E R
1. Perused the office report.
2. One week’s time is granted to cure the defects.
3. Circulate these Curative Petitions after one week.
(DEEPAK SINGH) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2025.11.21
12:57:58 IST
Reason:
1