Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 69 in Mizoram Police Act, 2011 69. Review and revision of the Internal Security Schemes. - The Internal Security Schemes so formulated shall be reviewed, and revised as necessary, at least once annually and more frequently if required.
