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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(5) in The Rajasthan Municipalities (Election) Rules, 1994

(5)The provisions of rules 24(2), 25 to 51 shall apply mutatis mutandis in relation to the conduct of an adjourned poll as they apply in relation to the poll before it was so adjourned.