Punjab-Haryana High Court
Smt. Krishna Devi vs District And Sessions Court, Gurugram ... on 15 April, 2024
Neutral Citation No:=2024:PHHC:049815
10
2024:PHHC:049815
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
114
CWP-8217-2024 (O&M)
Date of decision: 15.04.2024
Smt. Krishna Devi
...Petitioner
VERSUS
District & Sessions Court, Gurugram and others ...Respondents
CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present :- Mr. Santosh Kumar Tripathi, Advocate for the petitioner.
*****
VINOD S. BHARDWAJ, J. (Oral)
Challenge in the present petition is to the order dated 13.02.2024 passed by the District & Sessions Judge, Gurugram, whereby the Civil Suit No. 2529 of 2023 titled as 'Smt. Krishna Devi Vs. Wg. Cdr. Ratnesh Gupta' preferred by the petitioner has been transferred from the Court of Sh. Anil Kumar Yadav, Civil Judge (Jr. Divn.) Gurugram to the Court of Sh. Harsh Kumar Singh, Civil Judge (Jr. Divn.) Gurugram.
After arguing at some length, learned counsel for the petitioner seeks permission to withdraw the present petition.
Dismissed as withdrawn.
(VINOD S. BHARDWAJ)
15.04.2024 JUDGE
Mangal Singh
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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