[Cites 0, Cited by 0]
[Entire Act]
State of Haryana - Section
Section 82 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
82. Public building and warehouse buildings [Sections 8(2) and 25(2)(f)].
- The minimum width of any lobby, corridor, passage or balcony in public building or a warehouse and industrial building to be used by the public shall be 4'-6" :Provided that in the case of buildings where more than 20 persons are likely to work or assemble the minimum width shall be -| (a) Number of users from 20 to 100 | ... | 6'-0" |
| (b) Number of users from 101 to 200 | ... | 7'-6" |