Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 82 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

82. Public building and warehouse buildings [Sections 8(2) and 25(2)(f)].

- The minimum width of any lobby, corridor, passage or balcony in public building or a warehouse and industrial building to be used by the public shall be 4'-6" :Provided that in the case of buildings where more than 20 persons are likely to work or assemble the minimum width shall be -
(a) Number of users from 20 to 100 ... 6'-0"
(b) Number of users from 101 to 200 ... 7'-6"
Walls and roof shall be of fire-resisting materials and shall be carried on supports of fire-resisting materials.