Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239C] [Entire Act] State of Goa - Subsection Section 239C(2) in The Goa Panchayat Raj Act, 1994 (2)Every decision or order passed under this Act shall be recorded in the form of an order which shall state the reasons thereof.
