Supreme Court - Daily Orders
The Principal, Kmct Medical College vs The Fee Regulatory Committee on 27 March, 2023
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.1716 COURT NO.14 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.8134/2019
THE PRINCIPAL, KMCT MEDICAL COLLEGE & ANR. Petitioner(s)
VERSUS
THE FEE REGULATORY COMMITTEE & ORS. Respondent(s)
(IA No. 8399/2023 - DISCHARGE OF ADVOCATE ON RECORD)
Date : 27-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
[IN CHAMBERS]
For Petitioner(s) Ms. Asha Gopalan Nair, AOR
Ms. Nivedita Nair, Adv.
For Respondent(s) Mr. Abid Ali Beeran P, AOR
Mr. C. K. Sasi, AOR
Mr. Abdulla Naseeh V T, Adv.
Ms. Meena K Poulose, Adv.
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K. Roy, Adv.
Mr. Alim Anvar, Adv.
Mr. Mohammed Sadique T.a., AOR
Mr. Raghenth Basant, Adv.
Mr. M.f. Philip, Adv.
Ms. Roopali Lakhotia, Adv.
Mr. Ajay Krishna, Adv.
Ms. Purnima Krishna, AOR
Mr. P. V. Dinesh, AOR
Ms. Nida K, Adv.
Mr. Bineesh K, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.04.06 IA No.8399 of 2023 10:22:17 IST Reason: This is an application filed by Ms. Asha Gopalan Nair seeking 1 discharge as Advocate-on-Record. The application is allowed.
Issue administrative notice to the petitioner along with a copy of this order.
(KRITIKA TIWARI) (VEENA RANI NAGPAL) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 2