National Green Tribunal
Smt. Ganga Lalwani vs Union Of India on 14 February, 2020
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item Nos. 01 & 02 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 666/2018
(Earlier O.A.No.451/2018)
With
Original Application No. 1025/2019
Smt. Ganga Lalwani Applicant(s)
Versus
Union of India &Ors. Respondent(s)
WITH
Through the Chairman Institute of Applied
Systems and Rural Development (IASRD) Applicant(s)
Versus
State Government of Punjab &Ors. Respondent(s)
Date of hearing: 14.02.2020
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE S.P WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
HON'BLE MR. SIDDHANTA DAS, EXPERT MEMBER
For Respondent(s): Mr. Rahul Khurana, Advocate for State of
Haryana
Mr. Amit Tiwari, Advocate for State of UP
Mr. Ardhendumauli Prasad and Mr. Shashank
Saxena, Advocates for UOI
Ms. AnushaNagarajan, Advoate for State of Punjab
Mr. DallepDhyani, Advocate for UPPCB
Ms. JyotiMendiratta, Advocate for GNCTD
ORDER
1
May be listed after the decision of the Hon'ble Supreme Court on the issue on being mentioned by the either side or as may be otherwise directed.
Adarsh Kumar Goel, CP S.P Wangdi, JM Dr.Nagin Nanda, EM Siddhanta Das, EM February 14, 2020 Original Application No. 666/2018 &Original Application No. 1025/2019 AK 2