Bombay High Court
Rubina Suleman Memon vs State Of Maharashtra And Anr on 6 February, 2024
Author: A.S. Gadkari
Bench: A.S. Gadkari
Board Sr.No.:-8
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 197 OF 2024
Rubina Suleman Memon ....PETITIONER
V/S
State Of Maharashtra And Anr ....RESPONDENT
Ms. Farhana Shah for Peitioner Ms. A. A. Takalkar, APP for the State CORAM : HON'BLE SHRI JUSTICE A.S. GADKARI & HON'BLE SHRI JUSTICE SHYAM C. CHANDAK, JJ DATE : 6th February, 2024 P.C. :
At the request of the learned APP for the Respondent - State, S.O. to 07/02/2024 .
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