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Bombay High Court

Rubina Suleman Memon vs State Of Maharashtra And Anr on 6 February, 2024

Author: A.S. Gadkari

Bench: A.S. Gadkari

                                                                                 Board Sr.No.:-8

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 197 OF 2024

 Rubina Suleman Memon                                    ....PETITIONER
            V/S
 State Of Maharashtra And Anr                          ....RESPONDENT

Ms. Farhana Shah for Peitioner Ms. A. A. Takalkar, APP for the State CORAM : HON'BLE SHRI JUSTICE A.S. GADKARI & HON'BLE SHRI JUSTICE SHYAM C. CHANDAK, JJ DATE : 6th February, 2024 P.C. :

At the request of the learned APP for the Respondent - State, S.O. to 07/02/2024 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/02/2024 ::: Downloaded on - 07/02/2024 09:24:35 :::