Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] Union of India - Subsection Section 36(2)(c) in The Commissions For Protection Of Child Rights Act, 2005 (c)the powers and duties which may be exercised and performed by the Secretary of the State Commission under sub-section (2) of section 21;