Section 232(232) in The Railway Protection Force Rules, 1987
232.1A monthly Crime Review giving a factual picture of the working of the Forcein regard to its statutory duties and functions shall be prepared by the Divisional Security Commissioner and submitted to the concerned [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)]so as to reach him by 7th of the month following the month to which it relates.
