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Himachal Pradesh High Court

Vinod Kumar Guleria vs . H.P University And Ors. on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vinod Kumar Guleria Vs. H.P University and ors.

CWP No.5533 of 2020 .

2.5.2022 Present: Ms. Divya Chauhan, Advocate vice Mr. R.L. Chaudhary, Advocate, for the petitioner.

Mr. Neel Kamal Sharma, Advocate, for respondents No.1 and 2.

Mr. Suneel Awasthi, Advocate, for respondent No.3.

At the request of learned counsel appearing on behalf of the petitioner, list on 23.5.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 2.5.2022 (mamta/himani) ::: Downloaded on - 02/05/2022 20:08:01 :::CIS