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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(7)in relation to classes of emission - "Class A-l" means telegraphy by on-off keying without the use of a modulating audio frequency "Class A-2" means telegraphy by the on-off keying of an amplitude-modulating audio frequency e audio frequencies, or by "the on-off keying of the modulated emission;"Class B" means damped waves;