Allahabad High Court
State Of U.P. vs Shyam Bihari And Others on 29 January, 2010
Court No. - 5 Case :- U/S 378 CR.P.C. No. - 42 of 2010 Petitioner :- State Of U.P. Respondent :- Shyam Bihari And Others Petitioner Counsel :- Govt. Advocate Hon'ble Vedpal,J.
Summon the lower court record within one month. List immediately thereafter. Order Date :- 29.1.2010 Tripathi