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[Cites 0, Cited by 0] [Section 73H(14)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(14)(b) in The M.P. Factories Rules, 1962

(b)In no circumstances shall any locomotive or train be moved between sunset and sunrise or at any time when there is fog, unless it carries a white head light and a red rear light.