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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Uttar Pradesh - Subsection

Section 131(ii) in U.P. Revenue Code (Amendment) Act, 2016

(ii)in Hindi version, for the word ^^vo/kkfjr the word lekIr and for the words, figure and punctuation marks ^^,slh jhfr ls csp ldrk gS] tSlk fd /kkjk 200 ds vuqlkj fodz; vkxe leqfpr :i esa fofgr fd;s tk;sA the words figure and punctuation mark fofgr jhfr ls csap ldrk gS vkSj /kkjk 200 ds vuqlkj fodz; vkxe dk iz;ksx dj ldrk gSA shall be substituted.