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Jammu & Kashmir High Court

M/S K.C.Cold Storage And Ice vs State Of J&K And Others on 9 September, 2021

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                                       Sr. No. 85



                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

                                                                OWP No. 1375/2016
                                                                IA No. 1/2016

              M/s K.C.Cold Storage and Ice                           .....Appellant(s)/Petitioner(s)
              Factory
                                            Through:       Mr. Majid Shah, Advocate.


                                      Vs
              State of J&K and others                                          ..... Respondent(s)
                                            Through:       Mr. Vishal Bharti, Dy.A.G.
                                                           Mr. Nitin Verma, Advocate vice
                                                           Ms. Monika Kohli, Advocate.

              Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                        ORDER

Objections by the next date.

List on 25.11.2021.

(Puneet Gupta) Judge Jammu 09.09.2021 Pawan Chopra PAWAN CHOPRA 2021.09.09 17:39 I attest to the accuracy and integrity of this document