Jammu & Kashmir High Court
M/S K.C.Cold Storage And Ice vs State Of J&K And Others on 9 September, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 85
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No. 1375/2016
IA No. 1/2016
M/s K.C.Cold Storage and Ice .....Appellant(s)/Petitioner(s)
Factory
Through: Mr. Majid Shah, Advocate.
Vs
State of J&K and others ..... Respondent(s)
Through: Mr. Vishal Bharti, Dy.A.G.
Mr. Nitin Verma, Advocate vice
Ms. Monika Kohli, Advocate.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Objections by the next date.
List on 25.11.2021.
(Puneet Gupta) Judge Jammu 09.09.2021 Pawan Chopra PAWAN CHOPRA 2021.09.09 17:39 I attest to the accuracy and integrity of this document