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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(2)As soon as may be after such publication is made, the Tribunal shall publish on the notice board of its office, both in English and Tamil, a copy of the notification as published in the Tamil Nadu Government Gazette.