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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(4)(iii) in The Bombay University Act, 1974

(iii)two students from each Faculty who have shown academic merit in the preceding Degree Examination in the Faculty and are engaged in full-time studies in the University, to be appointed as prescribed by the Statutes.