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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(10) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(10)No advertisement or distribution material with respect to the issue shall contain any offer of incentives, whether direct or indirect, in any manner, whether in cash or kind or set vices or otherwise.