Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(b) in The Orissa Private Ferries Rules, 1954

(b)The proprietor shall, when required by the Magistrate of the District to do so, but not otherwise, furnish all information in his power regarding suspicious persons or classes of persons who may have been or may come to be ferried over.