Supreme Court - Daily Orders
B.S. Yediyurappa vs Abraham T.J on 29 November, 2024
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.47 COURT NO.4 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8675/2022
[Arising out of impugned final judgment and order dated 07-09-2022
in CRLP No. 5659/2021 passed by the High Court of Karnataka at
Bengaluru]
B.S. YEDIYURAPPA Petitioner(s)
VERSUS
ABRAHAM T.J. & ORS. Respondent(s)
(IA No. 138597/2022 - EXEMPTION FROM FILING O.T.
IA No. 138595/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 29-11-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Sidharth Luthra, Sr. Adv.
Mr. Siddharth Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Shubhranshu Padhi, Adv.
Mr. Kush Chaturvedi, AOR
Ms. Prerna Priyadarshini, Adv.
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Mr. Aayushman Aggarwal, Adv.
Mr. Shaurya Gupta, Adv.
Mr. Jay Nirupam, Adv.
Mr. D. Girish Kumar, Adv.
Mr. Pranav Giri, Adv.
Ms. A. M. Harsavardhini, Adv.
Mr. Ekansh Sisodia, Adv.
Mr. Anmol Kheta, Adv.
Ms. Anshala Varma, Adv.
Mr. Kwan Jaggi, Adv.
Mr. Nakul Chengappa, Adv.
For Respondent(s) Mr. Vikas Upadhyay, AOR
Mr. Ashwin Kumar Nair, Adv.
Signature Not Verified
Mrs. Ankita Kashyap, Adv.
Digitally signed by
NITIN TALREJA
Date: 2024.11.30
Mr. Gaurav Gk, Adv.
16:51:23 IST
Reason: Mr. Gopalakrishna, Adv.
Ms. Sneha Abraham, Adv.
Mr. Arjun Singh Tomar, Adv.
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Mr. Vikas Singh, Sr. Adv.
Mr. Aman Panwar, A.A.G.
Ms. Deepika Kalia, Adv.
Ms. Vasudha Singh, Adv.
Mr. Sudeep Chandra, Adv.
Mr. V. N. Raghupathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the parties have drawn this Court’s attention to the order dated 23.08.2024 which indicates that the matter is part-heard before another Bench. The Registry should accordingly do the needful.
(NITIN TALREJA) (KAMLESH RAWAT)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
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