Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 10 September, 2021
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A. 9860/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through Ms. Aishwarya Bhati, ASG
with Ms. Neetica Sharma, Adv.
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD
LIMITED ..... Respondent
Through Mr. Sandeep Bajaj, Adv. Mr.
Devansh Jain and Ms. Sangya Gupta, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 10.09.2021 (Video-Conferencing)
1. Reply has been filed by the respondent.
2. Ms. Bhati, learned ASG for the NHAI, submits that no rejoinder is required to be filed thereto and the matter can be heard.
3. Accordingly, re-notify on 17th September, 2021 for disposal.
C. HARI SHANKAR, J.
SEPTEMBER 10, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:11.09.2021 22:24:25