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[Cites 0, Cited by 3] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(o) in Uttar Pradesh State Universities Act, 1973

(o)[ the number, minimum qualifications and experience, the emoluments and other conditions of service, including the age of retirement and provisions relating to compulsory retirement of salaried employees (not being teachers) of the University or an affiliated or associated college, and the preparation and maintenance of record of their service;] [Substituted by Uttar Pradesh Act No. 5 of 1977.]