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State of Odisha - Section

Section 36 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

36. Procedure to be followed by the Regional Co-operative Marketing Society on receipt of copy of chalan from the co-operative society.

- The Regional Co-operative Marketing Society, on receipt of the true copy of the treasury chalan, shall credit to the account of the society to the extent noted in the chalan and send a true copy of the chalan duly certified by the President of the society to the State Co-operative Marketing Society for record and posting of necessary entries in their books of accounts.