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Supreme Court - Daily Orders

Oil And Natural Gas Corporation Ltd. vs Jindal Drilling And Industries Ltd. on 15 July, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.601                            COURT NO.6              SECTION XVIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A.NOS. 5-8 & 9-12/2016 in
     Transfer Petitions(Civil) Nos.                1306-1309/2015

     OIL AND NATURAL GAS CORPORATION LTD.                           Petitioner(s)

                                                  VERSUS

     JINDAL DRILLING AND INDUSTRIES LTD.                            Respondent(s)

     (For stay and amendment of prayer portion and office report)


     Date : 15/07/2016 These applications were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)              Mr. Mukul Rohatgi, A.G.
                                    Mr. K. R. Sasiprabhu, A.O.R.
                                    Mr. Biju P. Raman, Adv.


     For Respondent(s)              Ms. Sunita Dutt, Adv.
                                    Ms. Jyoti Mendiratta, A.O.R.

                            UPON hearing counsel the Court made the following
                                              O R D E R

List SLP(C) No.35292 of 2012 along with these Applications and Transfer Petitions on Wednesday, the 20th July, 2016.





                          [KALYANI GUPTA]                       [RAJ RANI NEGI]
                            COURT MASTER                          COURT MASTER

Signature Not Verified

Digitally signed by
KALYANI GUPTA
Date: 2016.07.20
17:22:25 IST
Reason: