Supreme Court - Daily Orders
Oil And Natural Gas Corporation Ltd. vs Jindal Drilling And Industries Ltd. on 15 July, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.601 COURT NO.6 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.NOS. 5-8 & 9-12/2016 in
Transfer Petitions(Civil) Nos. 1306-1309/2015
OIL AND NATURAL GAS CORPORATION LTD. Petitioner(s)
VERSUS
JINDAL DRILLING AND INDUSTRIES LTD. Respondent(s)
(For stay and amendment of prayer portion and office report)
Date : 15/07/2016 These applications were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Mukul Rohatgi, A.G.
Mr. K. R. Sasiprabhu, A.O.R.
Mr. Biju P. Raman, Adv.
For Respondent(s) Ms. Sunita Dutt, Adv.
Ms. Jyoti Mendiratta, A.O.R.
UPON hearing counsel the Court made the following
O R D E R
List SLP(C) No.35292 of 2012 along with these Applications and Transfer Petitions on Wednesday, the 20th July, 2016.
[KALYANI GUPTA] [RAJ RANI NEGI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
KALYANI GUPTA
Date: 2016.07.20
17:22:25 IST
Reason: