Jammu & Kashmir High Court
Islam Ul Haq Peer vs Ut Of J&K And Others on 28 April, 2023
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
Sr. No. 111
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 994/2023
CM No. 2375/2023
Islam Ul Haq Peer ....Petitioner(s)/Appellant
Through: Ms. Tanisha, Advocate.
Vs
UT of J&K and others ..... Respondent(s)
Through: Ms. Monika Kohli, Sr. AAG.
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
Ms. Monika Kohli, learned Senior Additional Advocate General appearing on behalf of the respondents submits that she had already complied with order dated 24.04.2023 and has filed detailed objections and also placed on record the order vide which the shifting of the petitioner from Central Jail, Kot Bhalwal, Jammu to Central Jail, Naini, Prayagraj, U.P has been carried out.
List for consideration on 15.05.2023.
(WASIM SADIQ NARGAL) JUDGE Jammu 28.04.2023 Pawan Chopra PAWAN CHOPRA 2023.04.28 15:51 I attest to the accuracy and integrity of this document