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[Cites 0, Cited by 0] [Section 38L(2)] [Section 38L] [Entire Act]

Union of India - Subsection

Section 38L(2)(o) in The Wild Life (Protection) Act, 1972

(o)[An officer not below the rank of Inspector General of Forests] having at least ten years experience in a tiger reserve or wild life management, who shall be the Member-Secretary, to be notified by the Central Government, in the Official Gazette.