Section 30(2)(b) in Braithwaite And Company (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1976

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(b)the form and the manner in which, and the conditions under which, the Custodian shall maintain accounts as required by section 11;

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