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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 125(1)(c) in The Jammu and Kashmir Electricity Act, 2010

(c)removing where a supply of electricity is no longer required, or where the licensee is authorized to take away and cut off such supply, any electric supply lines, meters, fittings, works or apparatus belonging to the licensee.