Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(2)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)the disqualification in sub-clause (c) shall cease to operate after the expiry of the period during which a person is ordered to furnish security;