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[Cites 0, Cited by 0] [Section 71A(2)] [Section 71A] [Entire Act]

State of Maharashtra - Subsection

Section 71A(2)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(a)declare the poll at the polling station to be void, appoint a day and fix the hours for taking a fresh poll at that polling station and notify such day and the hours in such a manner as he may deem fit, or,