Section 14(1)(g) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

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Union of India - Subsection

Section 14(1)(g) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(g)keep the Authority informed of the ASAs with whom it has entered into agreements;

(ga)obtain approval from the Authority before appointing any third party entity as Sub-AUA/Sub-KUA.