Supreme Court - Daily Orders
Lg Electronics Incorporation, South ... vs Asstt.Director Of Income Tax on 4 July, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
1
REVISED
ITEM NO.3 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24455/2014
(Arising out of impugned final judgment and order dated
05/08/2014 in WPT No. 1366/2012 passed by the High Court of
Judicature at Allahabad)
LG ELECTRONICS INCORPORATION, SOUTH KOREA Petitioner(s)
VERSUS
ASSTT.DIRECTOR OF INCOME TAX & ORS. Respondent(s)
(with appln. (s) for modification of court's order)
(With appln. for permission to file additional documents)
WITH
SLP(C) No. 26696/2014
(With Interim Relief and Office Report)
SLP(C) No. 26702/2014
(With Interim Relief and Office Report)
SLP(C) No. 26705/2014
(With Interim Relief and Office Report)
SLP(C) No. 26704/2014
(With Interim Relief and Office Report)
SLP(C) No. 26713/2014
(With Interim Relief and Office Report)
SLP(C) No. 25363/2014
(With Interim Relief and Office Report)
SLP(C) No. 24845/2014
(With Interim Relief and Office Report)
SLP(C) No. 25788/2014
Signature Not Verified
(With Interim Relief and Office Report)
Digitally signed by
NEETU KHAJURIA
Date: 2016.07.06
16:34:40 IST
SLP(C) No. 25825/2014
Reason:
(With Interim Relief and Office Report)
SLP(C) No. 25887/2014
2
(With Interim Relief and Office Report)
SLP(C) No. 25889/2014
(With Interim Relief and Office Report)
SLP(C) No. 25917/2014
(With Interim Relief and Office Report)
SLP(C) No. 25926/2014
(With Interim Relief and Office Report)
SLP(C) No. 25929/2014
(With Interim Relief and Office Report)
SLP(C) No. 25944/2014
(With Interim Relief and Office Report)
SLP(C) No. 25949/2014
(With Interim Relief and Office Report)
SLP(C) No. 25965/2014
(With Interim Relief and Office Report)
SLP(C) No. 25993/2014
(With Interim Relief and Office Report)
SLP(C) No. 26025/2014
(With Interim Relief and Office Report)
SLP(C) No. 26050/2014
(With Interim Relief and Office Report)
SLP(C) No. 26065/2014
(With Interim Relief and Office Report)
SLP(C) No. 26068/2014
(With Interim Relief and Office Report)
SLP(C) No. 26071/2014
(With Interim Relief and Office Report)
SLP(C) No. 26072/2014
(With Interim Relief and Office Report)
SLP(C) No. 26074/2014
(With Interim Relief and Office Report)
SLP(C) No. 26075/2014
(With Interim Relief and Office Report)
3
SLP(C) No. 26076/2014
(With Interim Relief and Office Report)
SLP(C) No. 26803/2014
(With Interim Relief and Office Report)
SLP(C) No. 26804/2014
(With Interim Relief and Office Report)
SLP(C) No. 26824/2014
(With Interim Relief and Office Report)
SLP(C) No. 26825/2014
(With Interim Relief and Office Report)
SLP(C) No. 26826/2014
(With Interim Relief and Office Report)
SLP(C) No. 26827/2014
(With Interim Relief and Office Report)
SLP(C) No. 26829/2014
(With Interim Relief and Office Report)
SLP(C) No. 26828/2014
(With Interim Relief and Office Report)
SLP(C) No. 26830/2014
(With Interim Relief and Office Report)
SLP(C) No. 26832/2014
(With Interim Relief and Office Report)
SLP(C) No. 26841/2014
(With Interim Relief and Office Report)
SLP(C) No. 26862/2014
(With Interim Relief and Office Report)
SLP(C) No. 26878/2014
(With Interim Relief and Office Report)
SLP(C) No. 26927/2014
(With Interim Relief and Office Report)
SLP(C) No. 26974/2014
(With Interim Relief and Office Report)
SLP(C) No. 26976/2014
(With Interim Relief and Office Report)
4
SLP(C) No. 26978/2014
(With Interim Relief and Office Report)
SLP(C) No. 26985/2014
(With Interim Relief and Office Report)
SLP(C) No. 26682/2014
(With Interim Relief and Office Report)
SLP(C) No. 7526/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment Interim Relief and Office Report)
SLP(C) No. 7527/2015
(With Interim Relief and Office Report)
SLP(C) No. 7553/2015
(With Interim Relief and Office Report)
SLP(C) No. 7551/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment Interim Relief and Office Report)
SLP(C) No. 7693/2015
(With Interim Relief and Office Report)
SLP(C) No. 7771/2015
(With Interim Relief and Office Report)
SLP(C) No. 7817/2015
(With Interim Relief and Office Report)
SLP(C) No. 7849/2015
(With Interim Relief and Office Report)
SLP(C) No. 8078/2015
(With Office Report)
SLP(C) No. 8079/2015
(With Interim Relief and Office Report)
SLP(C) No. 8111/2015
(With Interim Relief and Office Report)
SLP(C) No. 8125/2015
(With Interim Relief and Office Report)
SLP(C) No. 8134/2015
(With Interim Relief and Office Report)
SLP(C) No. 8136/2015
5
(With Interim Relief and Office Report)
SLP(C) No. 8138/2015
(With Interim Relief and Office Report)
SLP(C) No. 8142/2015
(With Interim Relief and Office Report)
SLP(C) No. 7516/2015
(With Interim Relief and Office Report)
SLP(C) No. 14030/2015
(With Interim Relief and Office Report)
SLP(C) No. 8092/2016
(With Interim Relief and Office Report)
SLP(C) No. 7524/2016
(With Interim Relief and Office Report)
SLP(C) No. 13653/2015
(With Interim Relief and Office Report)
Date: 04/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Parag Tripathi,Sr. Adv.
Mr. Deepak Chopra, Adv.
Mr. Amit Shrivastava, Adv.
Ms. Manasvini Bajpai, Adv.
Mr. Kishore Kunal,Adv.
Mr. R. Chandrachud, Adv.
For Respondent(s) Mr. P.S. Narsimha, ASG
Mr. Ajit Sinha, Sr. Adv.
Mr. S.A. Haseeb, Adv.
Mr. T.M. Singh, adv.
Mr. Parvesh Thakur, Adv.
Mr. Rajesh Ranjan, Adv.
Ms. Niranjana Singh, Adv.
Mr. Ram Bhaj, Adv.
Mr. Arijit Prasad, Adv.
Ms. Ritu Bhardwaj, Adv.
Ms. Rita Gupta, Adv.
Mrs. Anil Katiyar,Adv.
6
UPON hearing the counsel the Court made the following
O R D E R
Permission to file additional documents is granted.
I.A. No.1 of 2015 is disposed of by directing that the proceedings pursuant to the impugned notice may be completed but the final order(s) shall not be issued without leave of the Court.
List these special leave petitions for final disposal as per turn.
(Neetu Khajuria) (Asha Soni)
Sr.P.A. Court Master
7
ITEM NO.3 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24455/2014
(Arising out of impugned final judgment and order dated 05/08/2014 in WPT No. 1366/2012 passed by the High Court of Judicature at Allahabad) LG ELECTRONICS INCORPORATION, SOUTH KOREA Petitioner(s) VERSUS ASSTT.DIRECTOR OF INCOME TAX & ORS. Respondent(s) (with appln. (s) for modification of court's order) (With appln. for permission to file additional documents) WITH SLP(C) No. 26696/2014 (With Interim Relief and Office Report) SLP(C) No. 26702/2014 (With Interim Relief and Office Report) SLP(C) No. 26705/2014 (With Interim Relief and Office Report) SLP(C) No. 26704/2014 (With Interim Relief and Office Report) SLP(C) No. 26713/2014 (With Interim Relief and Office Report) SLP(C) No. 25363/2014 (With Interim Relief and Office Report) SLP(C) No. 24845/2014 (With Interim Relief and Office Report) SLP(C) No. 25788/2014 (With Interim Relief and Office Report) SLP(C) No. 25825/2014 (With Interim Relief and Office Report) SLP(C) No. 25887/2014 (With Interim Relief and Office Report) 8 SLP(C) No. 25889/2014 (With Interim Relief and Office Report) SLP(C) No. 25917/2014 (With Interim Relief and Office Report) SLP(C) No. 25926/2014 (With Interim Relief and Office Report) SLP(C) No. 25929/2014 (With Interim Relief and Office Report) SLP(C) No. 25944/2014 (With Interim Relief and Office Report) SLP(C) No. 25949/2014 (With Interim Relief and Office Report) SLP(C) No. 25965/2014 (With Interim Relief and Office Report) SLP(C) No. 25993/2014 (With Interim Relief and Office Report) SLP(C) No. 26025/2014 (With Interim Relief and Office Report) SLP(C) No. 26050/2014 (With Interim Relief and Office Report) SLP(C) No. 26065/2014 (With Interim Relief and Office Report) SLP(C) No. 26068/2014 (With Interim Relief and Office Report) SLP(C) No. 26071/2014 (With Interim Relief and Office Report) SLP(C) No. 26072/2014 (With Interim Relief and Office Report) SLP(C) No. 26074/2014 (With Interim Relief and Office Report) SLP(C) No. 26075/2014 (With Interim Relief and Office Report) SLP(C) No. 26076/2014 (With Interim Relief and Office Report) 9 SLP(C) No. 26803/2014 (With Interim Relief and Office Report) SLP(C) No. 26804/2014 (With Interim Relief and Office Report) SLP(C) No. 26824/2014 (With Interim Relief and Office Report) SLP(C) No. 26825/2014 (With Interim Relief and Office Report) SLP(C) No. 26826/2014 (With Interim Relief and Office Report) SLP(C) No. 26827/2014 (With Interim Relief and Office Report) SLP(C) No. 26829/2014 (With Interim Relief and Office Report) SLP(C) No. 26828/2014 (With Interim Relief and Office Report) SLP(C) No. 26830/2014 (With Interim Relief and Office Report) SLP(C) No. 26832/2014 (With Interim Relief and Office Report) SLP(C) No. 26841/2014 (With Interim Relief and Office Report) SLP(C) No. 26862/2014 (With Interim Relief and Office Report) SLP(C) No. 26878/2014 (With Interim Relief and Office Report) SLP(C) No. 26927/2014 (With Interim Relief and Office Report) SLP(C) No. 26974/2014 (With Interim Relief and Office Report) SLP(C) No. 26976/2014 (With Interim Relief and Office Report) SLP(C) No. 26978/2014 (With Interim Relief and Office Report) 10 SLP(C) No. 26985/2014 (With Interim Relief and Office Report) SLP(C) No. 26682/2014 (With Interim Relief and Office Report) SLP(C) No. 7526/2015 (With appln.(s) for exemption from filing c/c of the impugned judgment Interim Relief and Office Report) SLP(C) No. 7527/2015 (With Interim Relief and Office Report) SLP(C) No. 7553/2015 (With Interim Relief and Office Report) SLP(C) No. 7551/2015 (With appln.(s) for exemption from filing c/c of the impugned judgment Interim Relief and Office Report) SLP(C) No. 7693/2015 (With Interim Relief and Office Report) SLP(C) No. 7771/2015 (With Interim Relief and Office Report) SLP(C) No. 7817/2015 (With Interim Relief and Office Report) SLP(C) No. 7849/2015 (With Interim Relief and Office Report) SLP(C) No. 8078/2015 (With Office Report) SLP(C) No. 8079/2015 (With Interim Relief and Office Report) SLP(C) No. 8111/2015 (With Interim Relief and Office Report) SLP(C) No. 8125/2015 (With Interim Relief and Office Report) SLP(C) No. 8134/2015 (With Interim Relief and Office Report) SLP(C) No. 8136/2015 (With Interim Relief and Office Report) SLP(C) No. 8138/2015 11 (With Interim Relief and Office Report) SLP(C) No. 8142/2015 (With Interim Relief and Office Report) SLP(C) No. 7516/2015 (With Interim Relief and Office Report) SLP(C) No. 14030/2015 (With Interim Relief and Office Report) SLP(C) No. 8092/2016 (With Interim Relief and Office Report) SLP(C) No. 7524/2016 (With Interim Relief and Office Report) SLP(C) No. 13653/2015 (With Interim Relief and Office Report) Date: 04/07/2016 These petitions were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE PRAFULLA C. PANT For Petitioner(s) Mr. Parag Tripathi,Sr. Adv.
Mr. Deepak Chopra, Adv. Mr. Amit Shrivastava, Adv. Ms. Manasvini Bajpai, Adv. Mr. Kishore Kunal,Adv. Mr. R. Chandrachud, Adv.
For Respondent(s) Mr. P.S. Narsimha, ASG Mr. Ajit Sinha, Sr. Adv. Mr. S.A. Haseeb, Adv.
Mr. T.M. Singh, adv.
Mr. Parvesh Thakur, Adv. Mr. Rajesh Ranjan, Adv. Ms. Niranjana Singh, Adv. Mr. Ram Bhaj, Adv.
Mr. Arijit Prasad, Adv. Ms. Ritu Bhardwaj, Adv. Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following O R D E R Permission to file additional documents is granted.12
I.A. No.1 of 2015 is disposed of by directing that the proceedings pursuant to the impugned notice may be completed but the final order(s) shall not be issued without leave of the Court.
List these special leave petitions for final disposal as per turn.
(Neetu Khajuria) (Asha Soni)
Sr.P.A. Court Master