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State of West Bengal - Section

Section 1A in The West Bengal Motor Vehicles Rules, 1989

1A. Amount of Rs... ... ... received, vide receipt number... ... ... ...dated.... ... ... [***] [The words '/Bank Drat Number dated ................' omitted vide clause 2(22)(b), ibid (w.e.f. 16.12.2003).]/challan dated .................... /D.C.R. Number... ... ... ...dated... ... ... ...