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State of Rajasthan - Section

Section 20 in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

20. [] [Renumbered by F. 30(2) Cal. 74, dated 3-2-1977; Rajasthan Gazette Part IV-C(I), dated 24-2-1977, p. 683-689.] Supersession.

- All existing Rules and orders in force at the commencement of these Rules shall, upon commencement, stand superseded. Such supersession shall not, however, in any way affect anything previously done or action previously taken under or in pursuance of the existing Rules so superseded.AppendicesForm ’A’(Rule 3(1)Register of Nazul/Devsthan Buildings to be disposed of within the jurisdiction of District CommitteeDistrictSub-DivisionSub-Divisional