Section 1(12)(g) in The Orissa Reduction and Remissions of Court-fees Order, 1943

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State of Odisha - Subsection

Section 1(12)(g) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(g)copies of all documents furnished under the orders of any Court of Magistrate to any Government Advocate or pleader or other person specially empowered in that behalf for the purpose of conducting any trial or investigation on the part of the Government before any Criminal Court,

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State of Odisha - Subsection

Section 1(12)(g) in The Orissa Reduction and Remissions of Court-fees Order, 1943