Madhya Pradesh High Court
Jay Prakash Gautam vs Shri R.A. Mishra Executive Engineer on 14 February, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 3166 of 2022
(JAY PRAKASH GAUTAM Vs SHRI R.A. MISHRA EXECUTIVE ENGINEER)
Dated : 14-02-2023
Shri V.K. Pandey - Advocate for the petitioner.
Heard on the question of admission.
Issue notice to the respondent on payment of process fee within a week by all the
modes, returnable within three weeks.
(NANDITA DUBEY) JUDGE ak Signature Not Verified Signed by: ASHISH KOSHTA Signing time: 2/14/2023 5:43:06 PM