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Madhya Pradesh High Court

Jay Prakash Gautam vs Shri R.A. Mishra Executive Engineer on 14 February, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

                                                                 1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                   CONC No. 3166 of 2022
                                     (JAY PRAKASH GAUTAM Vs SHRI R.A. MISHRA EXECUTIVE ENGINEER)

                    Dated : 14-02-2023
                           Shri V.K. Pandey - Advocate for the petitioner.

                           Heard on the question of admission.
                           Issue notice to the respondent on payment of process fee within a week by all the

modes, returnable within three weeks.

(NANDITA DUBEY) JUDGE ak Signature Not Verified Signed by: ASHISH KOSHTA Signing time: 2/14/2023 5:43:06 PM