Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 513 in Police Regulations, Bengal , 1943 513. Jail authorities to check P. R. system. - On the admission of a P.R. prisoner by transfer the jail authorities shall note in the jail admission register the fact that he has been made P.R., and shall transcribe the entries "F.P. taken" and "Tested" from the P.R. slip.
