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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(4) in The West Bengal Correctional Services Act, 1992

(4)The implements for indoor and outdoor games and other recreations referred to in sub-section (1) shall be issued to and taken back from the prisoners in such manner as may be prescribed. The other recreations referred to in sub-section (1) shall be provided in such manner, as may be prescribed.