Allahabad High Court
Tara Devi vs Dy. Director Of Consolidation Ballia ... on 4 February, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 5707 of 2010 Petitioner :- Tara Devi Respondent :- Dy. Director Of Consolidation Ballia And Others Petitioner Counsel :- Rahul Sahai Respondent Counsel :- C.S.C.,H.K. Singh Hon'ble Sabhajeet Yadav,J.
Issue notice to the respondents no.4, 5 and 6 returnable at an early date. Respondents are directed to file counter affidavit within four weeks. The petitioner shall have three weeks thereafter to file rejoinder affidavit. List thereafter.
Till the next date of listing, the parties are restrained from alienating the property in dispute.
Order Date :- 4.2.2010 SL