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Allahabad High Court

Tara Devi vs Dy. Director Of Consolidation Ballia ... on 4 February, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 5

Case :- WRIT - B No. - 5707 of 2010

Petitioner :- Tara Devi
Respondent :- Dy. Director Of Consolidation Ballia And Others
Petitioner Counsel :- Rahul Sahai
Respondent Counsel :- C.S.C.,H.K. Singh

Hon'ble Sabhajeet Yadav,J.

Issue notice to the respondents no.4, 5 and 6 returnable at an early date. Respondents are directed to file counter affidavit within four weeks. The petitioner shall have three weeks thereafter to file rejoinder affidavit. List thereafter.

Till the next date of listing, the parties are restrained from alienating the property in dispute.

Order Date :- 4.2.2010 SL