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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(XIII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(XIII)The subject expert(s) will be the sole judge to decide invalid questions and their decision will be final and no correspondence of the candidates in this regard will be entertained.