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[Cites 0, Cited by 0] [Section 343Q(1)] [Section 343Q] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343Q(1)(e) in Andhra Pradesh Municipalities Act, 1965

(e)doing by any person in the service of Government, of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.