Section 13(2)(v) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2)(v) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(v)to withdraw affiliation of an institution not able to adhere to or make provision for, standards of staff, instructions, equipment, or buildings laid down by the Board, or on its failure to observe the conditions of affiliation, to the satisfaction of the Board;

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State of Uttar Pradesh - Subsection

Section 13(2)(v) in The U.P. Pravidhik Shiksha Adhiniyam, 1962