Delhi High Court - Orders
National Highways Authority Of India vs Supreme Panvel Indapur Tollways ... on 15 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta, Neena Bansal Krishna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 52/2022
CM APPL.10331/2022 (stay)
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Appellant
Represented by: Mr. Parag P. Tripathi, Senior
Advocate with Mr. Anirudh
Dusaj, Ms. Madhu Sweta & Ms.
Shivangi Khana, Advocates.
versus
SUPREME PANVEL INDAPUR TOLLWAYS PRIVATE
LIMITED ..... Respondent
Represented by: Dr. Amit George, Advocate
with Mr. S.P. Mukherjee, Mr.
Avinash Shukla, Mr. Jeewesh
Prakash, Mr. Piyo H. Jaiman,
Mr. Bharat R. & Mr. Amol
Acharya, Advocates.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 15.03.2022
1. List this petition before another Bench of which one of us (Mukta Gupta, J.), is not a Member, subject to orders of Hon'ble the Acting Chief Justice, on 16th March, 2022.
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NEENA BANSAL KRISHNA, J.
MARCH 15, 2022/vk Signature Not Verified Signed By:JUSTICE MUKTA GUPTA FAO(OS) (COMM) 52/2022 Page 1 of 1 Signing Date:15.03.2022 16:31:42