Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(f) in The Gujarat Municipal Finance Board Act, 1979 (f)to make recommendations to the State Government or as the case may be any local authority as to any other matter referred to the Board in the interests of sound municipal finance.
