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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(2)The Trust may ask the developer to furnish some more information's which may be considered essential before taking a decision but such information shall be asked within sixty days from the date of receipt of the application.