Section 50(1)(b) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

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State of Jammu-Kashmir - Subsection

Section 50(1)(b) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(b)to be examined by the University and if on the results-of such examination he qualifies, be entitled to be conferred a corresponding degree or diploma or certificate of the University; and

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State of Jammu-Kashmir - Subsection

Section 50(1)(b) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982